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Report No. 58

Appendix 4

Table Showing Answers to Question 8 of The Law Commission Questionnaire (as received from the Governments)

8. (a) National Appellante Court, (b) Industrial Relations Commission (c) Labour Appellate Tribunal.
Supported Not Supported Supported Not supported Supported Not supported
  S. No. 25 S. No. 25      
  (Central Govt.) (Central Govt.)      
  S. No. 32       S. No. 25
  (Minister of Labour, W.B.).   S. No. 32 S. No. 32 (Central Govt.)
  S. No. 38   (Minister of Labour, W.B.) (Minster of Labour, W.B.)  
  (Labour Deppt., W.B.).        
  S. No. 51 (R) S. No. 51(R) S. No. 38 S. No. 38  
  (Minister, T.N.) (Minister, T.N.) (Labour Deptt., W.B.) (Labour Deptt., W.B.)  
  S. No. 58   S. No. 58   S. No. 58
  (Minister, Punjab)   (Minister, Punjab)   (Minister, Punjab)
S. No. 59   S. No. 59     S. No. 83
(Labour Deptt., H.P.)   (Labour Deptt., H.P)     (Labour Deptt., Gujrat).
  S. No. 83 S. No. 83      
  (Labour Deptt., Gujarat). (Labour Deptt., Gujarat).      
.S. No. 96       S. No. 96  
(Minister, Bihar)       (Minister, Bihar)  


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