Report No. 58
(c) Prohibition- Each of the three High Courts of Calcutta, Madras and Bombay had authority to issue this writ within the limits of its ordinary original civil jurisdiction 5-8
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Report No. 58 (c) Prohibition- Each of the three High Courts of Calcutta, Madras and Bombay had authority to issue this writ within the limits of its ordinary original civil jurisdiction 5-8 |
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