Report No. 58
Conveyance allowance to Supreme Court Judges
10.39. Thirdly, we recommend that Supreme Court Judges should be given a conveyance allowance of Rs. 300 per month.
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Report No. 58 Conveyance allowance to Supreme Court Judges 10.39. Thirdly, we recommend that Supreme Court Judges should be given a conveyance allowance of Rs. 300 per month. |
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