Report No. 58
Pension to be granted to widow of sitting High Court Judge
10.33. Fifthly, we recommend that if a sitting High Court Judge dies, his widow should receive a monthly pension of Rs. 500 or of an amount equal to half the pension to which the Judge would have been entitled, if he had retired on the date of his death, whichever is higher. This pension should be paid to the widow during her life time.
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