Report No. 58

Views expressed on the proposal

9.8. In reply to the Questionnaire, we received answers from different Bar Associations and High Courts and we found that the opinion expressed in these answers is almost unanimously against the concept of Zonal Court. After careful consideration of these replies and giving due weight to the grounds set out above in support of the concept, we have come to the conausion that it would be unreasonable and unwise to accept the concept and to recommend it to the Union Government.