Report No. 58
Question 12
9.3. Since we have decided1 to recommend the creation of Zonal Courts, it is unnecessary to consider the points raised under Question Number 11. Under Question Number 12, just a few suggestions have been received; but they are not of any significance and so it is not necessary for us to deal with Question 12 as well. We will now deal with Question Number 10 and first indicate briefly the grounds which were urged in favour of establishment of Zonal Courts.
1. Para. 9.15, infra.