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Report No. 58

Question 11

9.2. Question Number 11 deals with the details of the composition of Zonal Courts and the points raised by clauses (a) to (d) of that Question would naturally have fallen to be considered if we had decided to recommend the establishment of Zonal Courts. Question Number 12 reads thus:-

"If you are not in favour of Zonal Courts of Appeal, as proposed above, have you any other suggestions for avoiding the possibility of accumulation of arrears in the Supreme Court"?







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