Report No. 58
Not recommended
6.18. Having, thus, carefully considered all the pros and cons in the matter, we have no hesitation in coming to the conclusion that the idea of National Tax Court cannot be recommended.
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Report No. 58 Not recommended 6.18. Having, thus, carefully considered all the pros and cons in the matter, we have no hesitation in coming to the conclusion that the idea of National Tax Court cannot be recommended. |
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