Report No. 58
Recommendations in Law Commission's 54th Report
5.24. As regards our own law, we may mention that in our Report1 on the Code of Civil Procedure, we had made recommendations for amendment of the provisions of that Code as to the issue of temporary injunctions. These have already been referred to2.
1. Para 4.4, supra.
2. See, 54th Report (Code of Civil Procedure), para. 19.18.