Report No. 58
No change recommended
4.24. In our opinion, these rules are, on the whole, satisfactory. Orders passed in accordance not with them are not likely to cause injustice. We do not, therefore, recommend any amendment in this regard.
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Report No. 58 No change recommended 4.24. In our opinion, these rules are, on the whole, satisfactory. Orders passed in accordance not with them are not likely to cause injustice. We do not, therefore, recommend any amendment in this regard. |
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