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Report No. 56

11. Provisions in Municipal Acts.-

Provisions similar to section 273 of the Cantonment Act, 1924, occur in several Municipal Acts.1

1. E.g. (a) Section 326, U.P. Municipalities Act, 1916;

(h) Section 478. Delhi Municipal Corporation Act, 1957, (para. 12, infra).



Statutory Provision as to Notice of Suit other than Section 80 of the Civil Procedure Code Back




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