Report No. 56
33. Inconvenience and injustice.-
In our view, the inconvenience and injustice caused by the various provisions for notice, outweigh the possible advantages of those provisions.
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Report No. 56 33. Inconvenience and injustice.- In our view, the inconvenience and injustice caused by the various provisions for notice, outweigh the possible advantages of those provisions. |
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