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Report No. 56

18. Sections in other Port Trusts Act.-

It may be noted that this section corresponds to section 142 of the Calcutta Port Trusts Act, 1800, section 87 of the Bombay Port Trusts Act, 1870 and section 110 of the Madras Port Trusts Act, 1905. No decision on the section in the Major Port Trusts Act appears to have been reported.



Statutory Provision as to Notice of Suit other than Section 80 of the Civil Procedure Code Back




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