Report No. 29
Appendix 10
List of Central Acts Pertaining to Anti-Social Offences, other than Offences Listed by The Santhanam Committee
1. Child Marriage Restraint Act, 1929 (19 of 1929).
2. The Children (Pledging of Labour) Act, 1933 (2 of 1933), and other Acts regarding labour.
3. The Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 (21 of 1954).
4. The Untouchability (Offences) Act, 1955 (22 of 1955).
5. The Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955 (39 of 1955).
6. The Prize Competitions Act1, 1955 (42 of 1955).
7. The Young Persons (Harmful Publications) Act, 1956 (93 of 1956).
8. The Orphanages and other Charitable Homes (Supervisions and Control) Act, 1960 (10 of 1960).
9. The Dowry Prohibition Act, 1961 (28 of 1961).
1. See State v. Bennet Coleman & Co., AIR 1954 Born 213.