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Report No. 32

33. Recommendation in the Fourteenth Report.-

Certain recommendations regarding the amendment of Articles 234 and 235 (which also seem to involve an amendment of Article 233) were made in a previous Report of the Law Commission1. If and when these amendments are made, the entire control over the judiciary will be transferred to the High Court.

1. Law Commission of India, Fourteenth Report (Reform of Judicial Administration), Vol. 1.







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