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Report No. 33

5. Points made of the suggestion enumerated.-

Thus, three points have been made in the suggestion, pertaining respectively to -

(i) duty to give information;

(ii) duty to disclose full facts in the investigation; and

(iii) duty to disclose full facts in evidence.

The question whether any change in the law is desirable may be considered, with reference to each of these points.



Section 44, Code of Criminal Procedure, 1898 Back




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