Report No. 8

Sale of Goods Act, 1930

Contents
	History of the legislation
	Scope of the proposed revision
	Examination of the provisions of the Act, indicating the changes required
	Section 1
	Section 2
	Section 3
	Section 4
	Section 5
	Sections 6-12
	Section 13
	Sections 14-15
	Section 16
	Sections 17-24
	Section 25
	Section 26
	Section 27
	Sections 28-53
	Section 54
	Sections 55-64
	Section 64A
Appendix	Proposals as Shown in The form of Amendments
1.	Amendment of section 1
2.	Amendment of section 2
3.	Amendment of section 13
4.	Amendment of section 25
5.	Amendment of section 64A
6.	Insertion of new section 64B