Report No. 131
Role of the Legal Profession in Administration of Justice
| Contents | |
| Chapter I | Introduction |
| Introductory (1) | |
| Introductory (2) | |
| Chapter II | The Debate |
| The Debate (1) | |
| The Debate (2) | |
| Chapter III | Conclusions and Recommendations |
| Conclusions and Recommendations (1) | |
| Conclusions and Recommendations (2) | |
| Conclusions and Recommendations (3) | |
| Chapter IV | Acknowledgments |
| Acknowledgments | |
| Appendix I | Law Commission of India |
| Questionnaire on the Role of the Legal Profession in Strengthening the System of Administration of Justice | |
| Appendix II | List of Persons/Bodies who Responded to the Questionnaire |
| List of Persons/Bodies who Responded to the Questionnaire | |
