Report No. 131

Appendix II

List of Persons/Bodies who Responded to the Questionnaire

1. High Courts

1. High Court of Orissa

2. High Court of Karnataka.

2. Judges

1. Justice Jayachandra Ready, Andhra Pradesh High Court

2. Justice Y.V. Anjaneyulu, Andhra Pradesh High Court

3. Justice S.T. Ramalingam, Madras High Court

4. Justice S.M. Daud, Bombay High Court

5. Justice Tipnis, Bombay High Court

6. Shri Sanjeev Dutta, Trainee Judge, Morena, M.P.

3. Bar Councils/Bar Associations

1. Shri Gobardhan Pujari, Member, Orissa State Bar Council

2. Shri K.A. Palanishwami, Member, Bar Council of Tamil Nadu

3. Shri Satender Narayan Das, Bar Association, Madhubani, Bihar

4. Shri G.D. Panda, Secretary, Lawyers' Association, Parlakhemundi District, Ganjam

5. Shri P.C. Biswas, Secretary, Shillong Bar Association

6. Bombay Bar Association

7. Ahmedabad Bar Association

8. Bihar State Bar Council, Patna

9. Bar Association, Muzzafarpur, Bihar

10. Bar Council of Maharashtra and Goa

11. Bar Council of Punjab and Haryana, Chandigarh.

4. Advocates

1. Mrs. M. Sharma, Advocate, Shillong

2. Shri Koka Raghava Rao, Advocate, Hyderabad

3. Shri T.V.S. Dasu, Advocate, Hyderabad

4. Shri R. Rama Krishnayya, Advocate, Tenali, Guntur

5. Shri L. Ramanandha Rao, Advocate, Tenali, Guntur

6. Shri R.K. Bhatt, Advocate, Ajmer

7. Shri Ranjit D. Chaudhari, Advocate, Nagpur.

5. Academics

1. Shri D.N. Saraf, Ahmedabad

2. Shri K.P. Singh Mahalwar, M. D. University, Rohtak

3. Shri P.C. Juneja, M.D. University, Rohtak

4. Shri O.P. Shukla, Indian Law Institute.

6. Voluntary Organisations/Consumers of Justice

1. Shri D.B. Mane, Nyaya Sudhar Sangathan, Sangli, Maharashtra

2. Shri H.D. Shourie, Common Cause, New Delhi

3. Legal Aid Centre for Women, New Delhi

4. Shri R.N. Vasudeva, New Delhi

5. Shri Harish Uppal, New Delhi.

6. D.M.I. Furtado, Goa.