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Report No. 275

List of Abbreviations

1. A.P. - Andhra Pradesh

2. AICC - All India Congress Committee

3. AIR - All India Reporter

4. All. - Allahabad

5. Anr. - Another

6. BCCI - Board of Control for Cricket in India

7. BJP - Bharatiya Janta Party

8. Bom. - Bombay

9. BSP - Bahujan Samaj Party

10. CAR - Civil Aviation Requirements

11. CBI - Central Bureau of Investigation

12. CIC - Central Information Commission

13. CIT - Commissioner of Income Tax

14. Coop. - Cooperative

15. CPI - Communist Party of India

16. CPI(M) - Communist Party of India (Marxist)

17. Ct. - Court

18. Del. - Delhi

19. DGCA - Directorate General Civil Aviation

20. Doc. - Document

21. ECHR - European Court of Human Rights

22. ECOSOC - Economic and Social Council

23. Edn. - Edition

24. Eur. - European

25. FDI - Foreign Direct Investment

26. FIFA - The Fédération Internationale de Football Association

27. FOI - Freedom of Information

28. GDP - Gross Domestic Product

29. HC - High Court

30. HL - House of Lords

31. HR - Human Rights

32. IBA - Indian Banking Association

33. Ibid - Ibidem (is used to refer to an authority in the footnote immediately preceding the current footnote and the same page/ place is being referred to.)

34. ICC - International Cricket Council

35. ICCPR - International Covenant on Civil and Political Rights

36. Id. - Idem (is used if the authority is the same but the page or place of reference is different.)

37. IFC - Industrial Finance Corporation

38. IHRB - Institute for Human Rights and Business

39. IMF - International Monetary Fund

40. INC - Indian National Congress

41. INR - Indian Rupee

42. Jrnl. - Journal

43. Ker. - Kerela

44. L. Rev. - Law Review

45. LIC - Life Insurance Corporation

46. LJ - Law Journal

47. M.P. - Member of Parliament

48. Mad. - Madras

49. NCP - Nationalist Congress Party

50. NCRWC - National Commission to Review the Working of the Constitution

51. NGO - Non-Government Organisation

52. NHRC - National Human Rights Commission

53. NSF - National Sports Federation

54. OHCHR - Office of the High Commissioner of Human Rights

55. ONGC - Oil & Natural Gas Commission

56. Ors. - Others

57. P&H - Punjab and Haryana

58. PIO - Public Information Officer 59. PPP - Public-Private Partnership

60. PUCL - People's Union for Civil Liberties

61. QB - Queen's Bench

62. RTI - Right to Information

63. SBI - State Bank of India

64. SC - Supreme Court

65. SCC - Supreme Court cases

66. SDG - Sustainable Development Goal

67. Supra - used to refer to a prior footnote

68. UDHR - Universal Declaration of Human Rights

69. UK - United Kingdom

70. UN - United Nations

71. UNESCAP - United Nations Economic and Social Commission in Asia and the Pacific

72. UNHRC - United Nations Human Rights Committee

73. UPA - United Progressive Alliance 74. v. - versus







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