Report No. 189
5. Daman and Diu -
The Court Fees Act, 1870 has been extended to this union territory by Regulation 11 of 1963. The Court Fees Act was further amended vide Goa Acts 5 of 1966 and 8 of 1970.
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Report No. 189 5. Daman and Diu - The Court Fees Act, 1870 has been extended to this union territory by Regulation 11 of 1963. The Court Fees Act was further amended vide Goa Acts 5 of 1966 and 8 of 1970. |
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