Report No. 189
Goa - The territory of Goa was formerly part of Union Territory of Goa, Daman and Diu. By Regulation 11 of 1963 (w.e.f. 3.9.1964) the Court Fees Act, 1870 has been extended to Goa, Daman and Diu. This Act was further amended vide Goa Act 5 of 1966 and Act 8 of 1970. Now Goa has become a State vide (The) Goa, Daman and Diu Reorganisation Act, 1987.