Report No. 172

Chapter IV

Changes recommended in the Code of Criminal Procedure, 1973

4.1. Proposals of "Sakshi" relating to the Code of Criminal Procedure.-

As stated in chapter two, the representatives of Sakshi have come forward with as many as 14 recommendations proposing amendments to the Code of Criminal Procedure and the Evidence Act. We had mentioned them in the said chapter. We shall now proceed to discuss them.