Report No. 159

2.2. Scheme of the study.-

The Law Commission thought it convenient to take up the examination of the central laws falling under the respective ministries of the Central Government and the laws administered by them, department-wise. We shall take up the response of each department and offer our comments thereon. The Commission has perused the various Acts mentioned in the responses/reports of various departments and has come to its own conclusions which may not necessarily be identical with the views of the departments.