Report No. 159
4.14. Ministry of Science and Technology.-
No proposal of amendments to the Research and Development Cess Act, 1986 and Technology Development Board Act, 1995 have been received.
[Para. 3.13, supra]
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Report No. 159 4.14. Ministry of Science and Technology.- No proposal of amendments to the Research and Development Cess Act, 1986 and Technology Development Board Act, 1995 have been received. [Para. 3.13, supra] |
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