Report No. 159
Repeal and Amendment of Laws: Part I
Annexure II
D.O. No. 6(3)/41/97-L.C.(LS)
R.L. Meena
Member-Secretary & Secretary to the Govt. of India
Law Commission
Government of India
Shashtri Bhawan
New Delhi-110001.
February 23, 1998
Dear,
Please refer to my D.O. 'letter Mo. 44(1)/97-L.C. dated the 10th October, 1997, regarding 'review/repeal of obsolete laws' (Copy enclosed).
2. The Law Commission has not received any reply/information from your Department till date. The study of the Commission is being held up for want of requisite information from your side.
3. You are requested to send the relevant information at the earliest.
With regards,
Yours faithfully,
Sd./-
(R.L. Meena)