Report No. 159
3.13. Ministry of Science and Technology.-
In their letter dated 19-11-1997, the Ministry has stated that they are dealing with only two enactments, namely, Research & Development Cess Act, 1986 and Technology Development Board Act, 1995. It is stated that first of the two Acts have recently been amended in 1995 and because both the Acts are in harmony with the existing climate of economic liberalisation, no proposals of amendments are forwarded.