AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 257

3. Substitution of New Section for Section 7 - In the principal Act, for section 7, the following section shall be substituted, namely:-

"(7) Natural guardianship of adopted child. - The natural guardianship of an adopted child who is a minor passes, on adoption, to the adoptive mother and father."



Reforms in Guardianship and Custody Laws in India Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement