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Report No. 257

Annexure I

The Hindu Minority and Guardianship (Amendment) Bill, 2015

A Bill further to amend the Hindu Minority and Guardianship Act, 1956

Be it enacted in the Sixty-sixth year of the Republic of India:-

1. Short Title - This Act may be called the Hindu Minority and Guardianship (Amendment) Act, 2015.



Reforms in Guardianship and Custody Laws in India Back




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