Comparative Showing The Institution, Disposal and Pendency of Certain Categories of Civil Proceedings In The Courts of Munsifs or officers of Corresponding Carde in The Various States for The year 1956 | Reform of Judicial Administration | Law Commission of India Reports | Law Library

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Report No. 14

Comparative Showing The Institution, Disposal and Pendency of Certain Categories of Civil Proceedings In The Courts of Munsifs or officers of Corresponding Carde in The Various States for The year 1956.

Civil Suits						Small Cause Suits
Name of the State	No. of Officers	Pending at the beginning of the of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance
					Below one year	Anove one year				Below one year	Anove one year
1	2	3	4	5	6	7	8	9	10	11	12
Andhra	57	19084	23100	23123	12381	8294	7894	38643	38640	7543	354
Assam	16	6264	9813	9983	4815	1136	..	..	..	..	..
Bihar	116	46620	71945	83796	28639	7240	4987	12137	12696	5256	90
Bombay	N.A.
Madhya Pradesh	152	18141	28807	28322	13320	5306	634	2420	2466	555	33
Madras	72	20497	34602	37067	16087	3748	24948	76364	87482	13775	447
Mysore(A)		8488	19187	19802	7406	467	849	4354	4388	812	3
Orissa	37	8957	7828	8412	5050	3940	1096	2863	3026	948	50
Punjab	N.A.
Rajasthan	62	12551	25299	24132	10625	3093	647	2161	2274	513	21
Travancore-Cochin
(Kerala) (B)	53	31227	27721	28535	9359	21054	3361	11477	11224	3182	432
West Bengal	87	53664	106899	113151	33709	17840	3706	10007	9996	3396	470

Note.- The figures given in this Table have been furnished to us by the High Courts of the Respective States.

Comparative Table Showing The Institution, Disposal and Pendency of Certain Categories of Civil Proceedings In The Courts of Munsifs or Officers of Corresponding Carde In The Various Status for the Year 1956.-Contd.

Miscellaneous Civil Cases and Petition
Name of the State	Pending at the beginning of the year	Institution	Disposals	Balance		Remarks
				Below one Year	Above one Year
1	13	14	15	16	17	18
Andhra	22075	166605	167433	18975	2272
Assam	876	2022	1988	836	73
Bihar	6827	25386	17067	6006	110
Bombay	N.A.
Madhya Pradesh	6519	14788	14959	5263	1085
Madras	10537	336014	296872	37854	1825
Mysore(A)	1502	3944	3879	1515	52	(A) The figures shown against the State relate to the official year 1955-56
Orissa	1442	5306	5169	2380	472
Rajasthan	1956	4640	4381	1842	373
Travancore-Cochin(Kerala)(B)	12515	567518	567402	11764	867	(B) Do.
Uttar Prades	16165	39072	42280	11779	1178
West Bengal	8769	17832	17458	7787	1726

Note.- The figures given in this Table have been furnished by the High Courts of the respective States.

Comparative Table Showing The Institution, Disposal and Pendency of Certain Categories of Civil Proceedings In The Courts of Subordinates Judges or Officers of Corresponding Carde In The Various States In The Year 1956

	Civil Suits					Small Cause Suits					Miscellaneous Civil Cases and Petitions
Name of the state	No. of Officers	Pending at the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance
					Below one year	Above one year				Below one year	Above one year				Below one year	Above one year
1	2	3	4	5	6	7	8	9	10	11	12	13	14	15	16	17
Andhra Pradesh	35	3302	2287	2491	1548	1640	2508	8534	8170	2669	223	11145	54109	53364	10293	1597
Assam	8	1435	718	708	584	644	..	..	..	..	..	283	498	463	186	22
Bombay
Madhya Pradesh	152	18141	28807	28322	13320	5306	634	2420	2466	555	33	6519	14788	14959	5263	1085
Madras	30	2907	1815	2200	1206	1101	2345	59663	6585	1683	121	8654	53686	54424	6294	1622
Mysore (A)		780	804	849	543	192	1148	5360	5181	1317	10	719	1636	1587	678	90
Orissa	14	1227	590	1034	447	642	770	1572	1553	665	37	560	1406	1427	580	243
Punjab
Rajasthan	33	7330	8655	8077	4573	3335	3961	7713	7966	2878	830	1279	2354	2346	950	337
Travancore-Cochin-
(Kerala)(B)	6	377	1077	813	336	265	22	170	170	21	1	93	10459	10177	298	77
Uttar Pradesh	120	5779	5427	6254	2016	2936	4780	15018	14873	4234	691	3893	9726	9992	1858	769
West Bengal	36	6723	3224	3291	2781	4496	1307	2909	2465	1786	189	1499	3926	3591	1614	278

Note.- The figures in this Table have been furnished by the High Courts of the respective States.

Civil Appeals					Civil Miscellaneous Appeals
Name of the State	Pending at the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance		Remarks
				Below one year	Above one year				Below one year	Above one year
1	18	19	20	21	22	23	24	25	26	27	28
Andhra Peradesh	2257	1953	2062	1822	523	1025	N.A.	695	291	39
Assam	1757	916	3330	1003	1071	124	214	646	149	10
Bihar	1757	916	3330	1003	1071	124	214	646	149	10
Bombay
Madhya Pradesh (A)	1401	1795	1591	1390	215	125	263	273	114	1	(A) The figures shown the State official year 1955-56
Madras	1635	956	2209	1461	454	249	616	652	250	37
Mysore (A)	1401	1795	1591	1390	215	125	263	273	114	1	(A) The figures shown against the State relate to the official year 1955-56
Orissa	436	455	657	194	165	39	64	69	38	2
Punjab
Rajasthan	357	497	606	86	62	74	103	144	25	8
Travancore-Cochin
(Kerala) (B)		1499	760	265	474	..	..	46	4	4	(B) Do.
Uttar Pradesh	12172	16758	15331	6367	7532	1071	1792	1781	731	351
West Bengal	2429	175	2766	962	1673	332	79	1739	428	99

Note.- The figures in this Table have been furnished by the High Courts of the respective States.

Table Showing The Different Classes of Civil Proceedings, Instituted, Disposed of and Pending In The Courts of The District Judges In The Various States In The Year 1956

	Civil Suits					Miscellaneous Civil Cases and Petitions
Name of the State	No. of the Officers	Pending a the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance		Remarks
					Below one year	Above one year				Below one year	Above one year
Andhra Pradesh	33	720	756	636	562	278	3397	13595	12183	3477	332
Assam	7	31	37	25	24	11	143	284	159	210	1
Bihar	14	87	91	52	63	56	1865	2875	2548	1619	499
Bombay
Madhya Pradesh	37(A)	816	638	541	315	598	1923	3222	3509	1036	600	(A) Includes Add. Dt. Judges
Madras	15	146	144	132	99	47	1499	10896	11094	1218	83
Mysore(x)		394	232	169	198	259	394	729	664	350	107
Orissa	10	56	67	36	50	10	331	480	392	203	185
Punjab
Rajasthan	16	308	135	127	95	221	597	1308	1218	507	185
Travancore-Cochin
(Kerala) (y) 22(B)		5042	2004	2333	1221	3492	7785	114609	114421	7563	410	(B) Includes Add. Dt. Judges
Uttar Pradesh	399	359	974	807	836	190	1886	6827	6620	1695	398
West Bengal	30	312	643	245	447	136	4160	6077	4246	4128	1839

Note.- The figures given in this Table have been furnished by the High Courts of the respective States.

Table Showing The Different Classes of Civil Proceedings, Instituted, Disposed of and Pending In The Courts of The District Judges In The Various States In The Year 1956

Civil Appeals					Civil Miscellaneous Appeals
Name of the State	Pending at the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance		Remarks
				Below one year	Above one year				Below one year	Above one year
Andhra Pradesh	1912	3596	3245	1889	374	952	N.A.	568	381	3	(x) For the official year 1955-56
Assam	304	263	214	160	127	55	121	102	68	3
Bombay
Bihar	3533	4178	2009	2455	534	680	1489	967	640	55	In Addition to D.Js. Of Mysore tried small cause suits the details of which are given below;
Madhya Pradesh	4979	4059	3682	2708	2648	944	1286	1229	707	294
Madras	1799	2979	1909	1393	166	186	518	398	226	13
Mysore(x)	457	213	156	391	123	58	126	102	81	1
Orissa	1106	906	823	662	469	175	413	324	238	24	Instituted 97
Punjab											Disposal 206
Rajasthan	1684	2729	2487	1477	449	415	805	748	372	100	(y) Figures relate to the official year 1955-56
Travancore Cochin											In addition the D.Js. Of travencore-Cochin disposed of small cause suits the details of which are given below:
(Kerala)(y)	7661	5286	6856	3192	2899	979		1143	681	271
West Bengal	3218	4242	1006	2912	1002	1238	4987	1106	3117	182	Pending at the beginning of the year 8 Instituted 9 Disposed of 14 Balance 3

Note.- The figures given in this Table have been furnished by the High Courts of the respective States.

Comparative Table Showing The Institution, Disposal and Pendency of Various Categories of Criminal Proceedings In The Courts of Session In The Various States In Year 1956.

	Session Cases					Criminal Appeals					Criminal Revision
Name of the State	No. of Officers	Pending at the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance		Pending at the beginning of the year	Institution	Disposals	Balance
					Below one year	Above one year				Below one year	Above one year				Below one year	Above one year
Assam	13	235	490	506	214	6	378	1079	1000	451		127	324	335	110
Bihar	85	658	1702	1725	622	13	1592	5481	5454	1552	67	Not shown	2719	3434	1066	13
Travancore Cohin-(Kerala)	22	73	439	370	142	..	97	462	402	157	..	174	141	99	..	..
Mahya Pradesh	79	561	1412	1322	622	29	1257	5512	5289	1359	224	1241	3495	3355	1238	143
Madras	34	231	1499	1556	215	(G)	228	6413	4061	236	(G)	N.A.	28	232	21	(G)
Mysore	10	33	171	158	46	..	184	634	624	194	..	47	119	111	55
Orissa	19	168	428	401	190	5	246	1514	1165	588	7	47	279	229	27
Punjab
Rajasthan	37	363	1207	1110	435	25	513	2645	2563	580	15	389	2691	1520	436	24
Uttat Pradesh	169	3584	8919	8250	3593	660	8450	23845	22970	7965(E)	1360	1909	4994(F)	5053	1591(E)	259
West Bengal	59	149	969	918	196	4	477	4954	1763	546			1641	1405	236

Note.- The figures given in this Table have been furnished to us by the High Courts of the respective States.

(E) Includes cases pending for over one year

(F) Includes cases pending at the beginning of the year.

(G) We have been informed that in Madras no Criminal proceeding any category Would be pending for over a year. The discrepancy in the figures relating to sessions Cases cannot be explained. The discrepancy in the figures relating to criminal appeals is due to the fact that the disposals by transfer to the Courts of Magistrates have not been taken into consideration.

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