Statement Showing The Institution and Disposal of Civil and Criminal Proceeding in The Punjab High Court | Reform of Judicial Administration | Law Commission of India Reports | Law Library

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Report No. 14

Table No. 2

Statement Showing The Institution and Disposal of Civil and Criminal Proceeding in The Punjab High Court

S.No.	Nature of proceedings	Pending at the beginning	Institution	Disposal	Pending at the beginning	Institution	Disposal	Pending at the beginning	Institution	Received from PEPSU	Disposal	Pending on. -1 - 57
1	2	3	4	5	6	7	8	9	10	11	12	13
1	Regular First Appeals	941	309	147	1076	272	99	1249	251	204	98	1606
2	Regular Second Apeals	2280	1198	1223	2245	1080	913	2412	1076	852	537	3803
3	Appeals against Orders and Execution Appeals	2280	1198	1133	2245	1080	913	2412	1076	852	537	3803
4	Letters Patent Special Appeals	121	155	97	179	170	99	250	196	60	143	363
5	Civil/Criminal Writs	260	852	805	307	740	648	399	87	105	660	736
6	Reviews	Figures relating to these items are includes in item No. 11 below.
7	Civil Revision	337	848	840	345	946	735	556	1019	207	793	987
8	Civil References
9	Leave to Supreme Court.	Figures relating to these items are included in item No. 11 below.
10	Original Suits	256	138	131	263	112	105	270	134	4	119	289
11	Miscellaneous	628	3732	3451	909	4798	1397	1310	5326	108	4621	2123
12	Criminal Appeals	245	718	724	239	604	604	239	817	111	729	438
13	Criminal Revisions	286	1611	1569	328	1468	1491	305	1674	23	1596	406
14	Confirmation Cases	17	79	84	12	85	79	18	88	1	94	13
15	Reference under section 307, Cr. P.C.
16	Other References	Figures relating to those item are included in item No. 11 above.
17	Miscellaneous
	Total	5561	10112	9481	6191	10832	9520	7503	12040	1706	9456	11493

Table No. 3

Statement Showing Details of The Proceedings Pending on.-1-1957 in The Punjab High Court According to The Institution of Pending Proceedings

Description of cases	1947	1948	1949	1950	1951	1952	1953	1954	1955	1956	Total
Regular First appeal	1	1	23	123	134	229	216	311	282	286	1606
Regular Second appeals		1	32	70	147	417	647	825	737	927	3803
Miscellaneous Appeals				3	2	7	32	161	236	286	727
Civil Revisions					3	34	140	267	206	339	989
Letters Patent appeals					6	13	38	75	89	142	363
Civil Writs							9	29	230	384	652
Original Suits
				18	6	14	15	59	73	104	289
Criminal appeals					2	2	..	7	61	366	438
Criminal revisions								2	20	384	406
Murder References										13	13
Misc. Cases						23	29	189	882	1084	2207
Total	1	2	55	214	300	739	1126	1925	2816	4315	11493

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