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Report No. 14

Table No. 2

Original Side

Nature of Proceeding	1954			1955			1956
Nature of Proceeding	Pending at the beginning	Institutions	Disposal	Pending at the beginning	Institutions	Disposal	Pending at the beginning	Institutions	Disposals	Pending on st Jan., 1957
Appeals:
(1) Decrees	14	36	31	19	24	25	18	39	32	25
(2) Orders	20	104	99	55	88	38	45	76	70	51
Writs References:
(1) Income-Tax	29	58	45	42	55	58	39	72	53	58
(2) Land Acquisition	49	23	36	36	14	6	44	18	31	31
Leave to appeal to Supreme Court	14	28	35	7	42	37	12	57	55	14
Original Suits including restored
(1) Civil	2520	1382	1553	2349	561	1063	1847	486	879	1454
(2) Testamentary	22	21	19	24	21	17	28	19	23	24
Reviews	..	..	..	..	..	..	..	..	..	..
Miscellaneous-including
Testamentary Petitions	..	1338	1338	..	1428	1226	256	1401	1280	377

Table No. 2A

Year of Institution
Nature of Proceeding	1944	1945	1946	1947	1948	1949	1950	1951	1952	1953	1954	1955	1956
Original Suits	..	2	1	..	6	8	17	49	154	363	426	167	259
Testamentary Suits	..	..	..	..	..	..	..	..	..	..	1	7	18
Appeals	..	..	..	..	..	..	..	..	2	..	2	7	65
Land Acquisition
References	..	..	..	..	..	..	..	..	..	..	4	9	18
Parsi Chief Matrimonial Suits	..	..	..	..	..	....	..	..	..	..	..	..	15
Appeals to Supreme Court	..	..	..	..	..	..	..	..	..	..	..	4	10
Income tax Applications	..	..		..	..	..	..	..	..	..	..	1	39
Miscellaneous including testamentary	..	..	..	..	..	..	..	..	..	..	..	156	221
Review	..	..	..	..	.	..	..	..	..	..	..	..	1

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