Report No. 14
Jodhpur
31-7-1957
1. Shri Amrit Raj Mehta, Advocate, Jodhpur.
2. Shri Kan Singh, Advocate, Jodhpur.
3. Shri Hastimal Parakh, Advocate, Jodhpur.
4. Shri O.C. Chaterji, Advocate, Jaipur.
5. Shri R.K. Sharma, Civil Judge, Jodhpur.
6. Shri Laxmi Mul Singhvi, Advocate, Jodhpur.
7. Shri G.C. Kasliwal, Advocate-General of Rajasthan, Jaipur.
8. Shri Nand Lal Mathur, Distt. & Sessions Judge, Kotah.
9. Shri Sumerchand Bhandari, Editor, I.L.R. Rajasthan Series, Jodhpur.
10. Shri Dharam Veer Kalia, Editor, Rajasthan Law Weekly, Jodhpur.
1-8-1957
11. Shri L.N. Changani, Govt. Advocate, Jodhpur.
12. Shri Bimolacharan Chatterji, Asst. Govt. Advocate, High Court Bench, Jaipur.
13. Shri Umed Singh, Advocate, Bali.
14. Shri Ranjitmal, Advocate, Bali.
15. Shri Gopal Mal Mehta, Acting District Judge, Jodhpur.
16. Shri Roop Singh, Judge, Small Cause Court, Jodhpur.
17. Shri Devi Shankar Tewari, Chairman, Public Service Commission, Rajasthan.
18. Shri K.R.R. Sastry, Principal, University Law College, Jaipur.
19. Shri R.C. Bhandari, Junior Advocate, High Court, Rajasthan, Jodhpur.
2-8-1957
20. Shri S.L. Kakar, District Magistrate, Ajmer.
21. Shri R.P. Mody, Advocate, Dholpur.
22. Shri Madan Lal Vyas, Munsif, Jaipur West.
23. Shri Karan Singh, R.A.S., City Magistrate, Ajmer.
24. Shri Makhtoormal Singhvi, Advocate, Jodhpur.
25. Shri Murlimanohar Vyas, Advocate, Jodhpur.
26. Shri P.D. Loiwal, R.H.J.S. Secretary to Govt. and Legal Remembrancer, Judicial Department, Jaipur.
27. Shri Hari Singh, Chief Panchayat Officer of Rajasthan, Jaipur.
Chandigarh
5-8-1957
1. Shri A.N. Bhanot, Senior Sub-Judge, Ludhiana.
2. Shri H.B. Lal, I.A.S., District Magistrate, Amritsar.
3. Shri F.C. Mittal, Advocate, Chandigarh.
4. Shri R.P. Khosla, Advocate, Chandigarh.
5. Shri Harbans Singh, Distt. and Sessions Judge, Rohtak (now at Delhi).
6. Shri Waryam Singh, Addl. District Magistrate, Simla.
7. Shri S.S. Nehru, Advocate, Ambala.
6-8-1957
8. Shri Shamsher Bahadur, Bar-at-Law, Legal Remembrancer and Secretary to the Govt. of Punjab, Legislative Department, Chandigarh, Punjab.
9. Shri K.S. Chawla, Assistant Advocate-General, Punjab, Chandigarh.
10. Shri M.S. Pannu, Legal Adviser-cum-Asstt. Advocate General in Anti-Corruption Deptt., Punjab Govt., Chandigarh.
11. Shri H.R. Mehta, Professor, Law College, Jullundur.
12. Shri Waryam Singh, I.P., Inspector General of Police, Punjab, Chandigarh.
13. Shri D.K. Mahajan, I.L.R. (Punjab Series), Chandigarh.
14. Shri Anand Mohan Suri, Editor, Punjab Law Reports, Chandigarh.
15. Shri Bhagat Ram Sharma, Chairman, Public Service Commission.
16. Shri R.B. Har Parshad, Chairman, Bar Council of the Punjab High Court, Chandigarh.
17. Shri D.N. Aggarwal, Member, Bar Council.
7-8-1957
18. Shri Kunj Behari Srivastava, Judl. Secretary & Legal Remembrancer to Govt. of Himachal Pradesh.
19. Shri Tej Singh Vaidy, Distt. & Sessions Judge, Mahasu, Sirmur & Bilaspur Districts.
20. Shri Chandu Lal, Advocate, Simla.
21. Shri Bishan Singh, Advocate, Nahan.
22. Sarvashri Lakhanpal and Manmohan Singh, Advocates, High Court, Chandigarh.
23. Shri Anand Swarup Gupta, I.P., Inspector General of Police, Himachal Pradesh.
24. Shri Chet Ram, Senior Sub-Judge, Mahasu, Simla.
25. Shri A.C. Mehta, Advocate, Simla.
26. Shri Shamir Chand, Bar-at-Law, Chandigarh.
8-8-1957
27. Shri Nakul Sen, I.C.S., Chief Secretary to the Govt. of Punjab, Chandigarh.
28. Shri S.N. Vasudeva, Director of Panchayats, Punjab.
29. Shri J.N. Kausal, Advocate, High Court, Chandigarh.
30. Shri Kashmir Singh Sidhu, Subordinate Judge-cum-Magistrate, Sangrur.
31. Shri K.S. Nagra, Advocate, Patiala.
32. Shri K.L. Jagga, Advocate, Chandigarh.
Jabalpur
18-11-1957
1. Shri M.A. Razzaque, Distt. & Sessions Judge, Jabalpur.
2. Shri S.C. Dube, Advocate, Jabalpur.
3. Shri Abdul Razak, Advocate, Jabalpur.
4. Shri J.L. Verma, Advocate, Damoh.
5. Shri P. Lobo, Advocate, Jabalpur.
6. Kumari Rama Gupta, Advocate, Jabalpur.
7. Shri R.S. Dabir, Advocate, Jabalpur.
8. Shri S.C. Upadhaya, Advocate, Jabalpur.
19-11-1957
9. Shri S.B. Sen, Government Advocate, Jabalpur.
10. Shri M.C. Nihalani, Public Prosecutor, Bhopal.
11. Shri Bhagwan Das Gupta, Advocate, Gwalior.
12. Shri N.C. Dwivedi, U.S. Law Deptt, Govt. of M.P.
13. Shri S.P. Hakim, Deputy Registrar, High Court of M.P., Jabalpur.
14. Shri B.L. Seth, Advocate, Dean, Faculty of Law University, Teaching Department,Jabalpur.
15. Shri Y.P. Verma, Bar-at-Law, Jabalpur.
20-11-1957
16. Shri B.G. Ghate, Inspector General of Police, Bhopal.
17. Shri N.L. Mukherji, Advocate, Jabalpur.
18. Shri Rajinder Singh, Advocate, Jabalpur.
19. Shri R.L. Sharma, Advocate, Raipur.
20. Shri N.L. Shrivastava, Addl. District & Sessions Judge, Rewa.
21. Shri Navneet Lal Ojha, President, Bar Association, Ratlam.
22. Shri P.R. Padhye, Advocate; Editor, I.L.R., Jabalpur.
23. Shri J.A. Khare, Junior Advocate, Jabalpur.
24. Shri J.M. Sood, Junior Advocate, Jabalpur.
25. Hon'ble Mr. Justice Shrivastava, Judge, High Court, Jabalpur.
21-11-1957
26. Shri B.N. Saxena, Civil Judge, Bhopal.
27. The President, Bar Association, Raigarh.
28. Shri S.S. Pandey, Member, Public Service Commission.
29. Shri Moti Singh Songar, Divisional Welfare Officer, Jabalpur.
30. Chief Justice of Madhya Pradesh (The Hon'ble Mr. Justice, Hidayatulla).
Patna
25-11-1957
1. Shri Balmiki Pd. Sinha, Addl. Judge, Muzzaffarpur.
2. Shri T.P. Choudhury, Addl. Subordinate Judge, Patna.
3. Shri A.N.M.Q. Khan, Subordinate Judge, Purnea.
4. Shri S. Bhaddin Ahmad, Subordinate. Judge, Arrah.
5. Shri V.C. De, Advocate, Patna.
6. Shri N. Ojha, Additional Munsif, Gaya.
7. Shri Nazir Ahmad, Munsiff, Banka.
8. Shri F. Paul, Munsiff-Magistrate, Bihar Sheriff.
9. Shri Baldev Sahai, Advocate, Kadamkuain, Patna-3.
26-11-1957
10. Shri B.N. Basu, I.A.S., District Magistrate, Patna.
11. Shri A. Haseeb, Addl. Collector, Pumea.
12. Shri Aditya Narain Lal, Advocate, Editor, Patna Law Report, Patna.
13. Shri Syed Hussain, Editor, Indian Law Report Series, C/o The Registrar, High Court, Patna.
14. Shri S.N. Sahai, Bar-at-Law, Patna.
15. Shri M.K. Sinha, I.P. Inspector General of Police.
16. Shri H.R. Kazmi, Dist. Judge, Darbhanga.
17. Shri C.D. Tewari, Judicial Magistrate, Patna.
18. Shri S.N. Verma, Judicial Magistrate, Dinapore.
19. Shri Sachidanand, District Judge, Shahabad.
20. Shri Anant Singh, Registrar, Patna High Court, Patna.
21. Shri S.C. Prasad, Secretary to the Govt., Law Department, Patna.
22. Shri M.S. Rao, I.C.S., Chief Secy, to the Govt. of Bihar, Patna.
23. Shri S.V. Sohoni, I.C.S., Commissioner, Patna Division.
24. Shri B.K. Sinha, Principal, Law College, Ranchi.
25. Shri Kishori Narain, Principal, S.K. Law College, Muzaffarpur.
26. Shri V.V. Deshpande, Principal, Patna Law College, Patna.
27. Sir Sultan Ahmed, Patna.
28. Shri Venkatesh Narain, Director, Gram Panchayats, Patna.
29. Shri NageshWar Prasad, Advocate, Civil Court, Patna.
30. Shri B.B. Roy, Advocate, President Legal Aid Society, Bhagalpur. 28-11-1957
31. Shri Syed Hassan, Govt. Pleader, Patna.
32. Shri B. Prasad, Advocate, Secretary Indian Council of Public Affairs, Patna.
33. Shri Ras Bihari Singh, Advocate, Patna.
34. Shri S.N. Misra, S.D.O., Purnea.
35. Shri M. Singh, S.D.O., Jamshedpur.
36. Shri A.K. Bose, S.D.O., Arrah
(Hon'ble the Chief Justice examined in his Chamber in the Afternoon-- evidence not recorded).
29-11-1957
37. Shri K.S.V. Raman I.C.S., Chairman, Bihar Public Service Commission, Patna.
38. Shri Pandy Narsingh Sahay, Public Prosecutor, Patna.
39. Shri K.A.R. Subramanian, I.A.S., Deputy Commissioner, Hazaribagh.
40. Shri S.R. Ahmed, Sub-Divisional Officer (Sadar), P.O. Motihari (Champaran).
41. Shri B.B. Pandey.
Representatives of the State Judicial Officers.
42. Shri Durga Prasad.
Representatives of the State Judicial Officers.
43. Shri Tiwari.
Representatives of the State Judicial Officers.
44. Shri Kusheshwar Prasad, President, Bihar State Mukhtiars Association.
45. Shri Devta Prasad, Vice-President, Bihar State Mukhtiars Association.
46. Shri Talkeshwar Prasad, Secretary, Bihar State Mukhtiars Association.
47. Shri Talkeshwer Prasad, Secretary, Bihar State Mukhtiars Association.
