Report No. 65

Chapter 16

Exceptions to Recognition-Notice and Opportunity

16.1. Introductory.-

Recognition of a foreign divorce or legal separation, whether on the proposed new grounds,1 or on grounds2 already regarded as valid in our existing law, must be subject to certain overriding requirements which justify the making of exceptions to the general rule of recognition.

1. Chapter 14, supra,

2. Chapter 13, supra.

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