Report No. 84
3.35. Questions relating to medical examination.-
An important part of investigation into cases of rape is in the shape of physical examination of the accused and the victim by medical experts. This topic deserves separate treatment, and will accordingly be discussed later.1 We may, however, mention that one of the amendments that we have recommended in the present Chapter (documents to be forwarded with a police report) is concerned with medical reports.2
1. See Chapter 4, infra.
2. Para. 3.26, supra.
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