Report No. 84
2.4. Recommendation in earlier Report as dealing with force and fraud.-
It would be noted that these recommendations of the Law Commission in the earlier Report deal with forcible and fraudulent sexual intercourse as well as with illicit sexual intercourse by way of seduction, in all their ramifications. We are, however, for reasons to be stated later,1 adopting a different and wider scheme.2
1. See paras. 2.17 to 2.20, infra.
2. See para. 2.21, infra.
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