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Report No. 269

10. Maintenance Records of space allowance -

(1) The farm owner or the operator shall ensure that the maximum housing density is not exceeded and maintain records of the total floor area available to the chickens; the space allowances; and maximum number of birds kept within the house.

(2) The farm owner or the operator shall maintain the record of available number of birds, the daily mortality and number culled.

(3) These records shall be made available for inspection by the prescribed authority.



Transportation and House-keeping of Egg-laying hens (layers) and Broiler Chickens Back




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