AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 269

15. Litter -

(1) The area of litter provided shall be sufficient to allow the birds to dust bathe and forage freely. (2) For housing systems which include a completely slatted or grid floor, the opportunity to dust bathe shall be provided by suitable substrate (litter) throughout the house of a size that allows multiple hens to dust bathe simultaneously.

(3) In converted high-rise buildings, a minimum of fifteen percent available floor space shall be a suitable substrate.

(4) The pullets shall have continuous access to litter.



Transportation and House-keeping of Egg-laying hens (layers) and Broiler Chickens Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.