Report No. 105

Quality Control and Inspection of Consumer Goods

Contents
Chapter I	Introduction
	Introduction
Chapter II	Existing Law on the Subject
	Existing Law on the Subject
Chapter III	Further Developments in U.K. Law
	Further Developments in U.K. Law (1)
	Further Developments in U.K. Law (2)
Chapter IV	The Position in India-the Need for Amendment
	The Position in India-the Need for Amendment
Chapter V	Comments Received on the Working Paper
	Comments Received on the Working Paper (1)
	Comments Received on the Working Paper (2)
Chapter VI	Further Consideration and Recommendations
	Further Consideration and Recommendations (1)
	Further Consideration and Recommendations (2)
Appendix	Draft Bill (Consumer Goods Testing of Quality) Contents
	The Consumer Goods (Testing of Quality) Bill 198...
Chapter 1	Preliminary
1.	Short title, extent and commencement
2.	Interpretation
3.	Goods to which this Act applies
Chapter 2	Testing of Goods
4.	Testing of goods
5.	Contents of the application and fees
6.	Testing and report by Public Analyst
7.	Use of report in evidence
Chapter 3	Miscellaneous
8.	Appointment of Public Analysts
9.	Advisory Councils
10.	Rules