Report No. 179
7.13 (g) 'Prescribed': (proposed section 2(g).-
A formal definition of the word 'prescribed' is proposed as meaning rules to be made under this Act.
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Report No. 179 7.13 (g) 'Prescribed': (proposed section 2(g).- A formal definition of the word 'prescribed' is proposed as meaning rules to be made under this Act. |
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