AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 179

12. Protection of witnesses and other person.-

The Competent Authority may pass such orders granting adequate protection to the witnesses and other persons assisting the inquiry as may be necessary in the circumstances of the case







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement