Report No. 263
35. Power to give directions.
(1) In the discharge of its functions under this Act, the Central Authority shall be guided by such directions on question of policy relating to national interest, as may be given to it by the Central Government.
(2) If any dispute arises between the Central Government and the Central Authority as to whether a question is or is not a question of policy relating to national interests, the decision of the Central Government thereon shall be final.
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