Report No. 188

Facilitation Centre

As the court is going to be fully networked, the information that has public relevance can be provided at any centralized place, within the court complex. For this purpose it is proposed to create a Facilitation Centre for the benefit of litigants & Advocates. At the Facilitation Centre the following information can be provided: -

Pending cases information CASE-STATUS

Judgments

Orders/Proceedings Copy

Filing defects

High Court Rules

File tracing information

In the Facilitation center there will be 3-4 Information Kiosks with touch screen facility connected to High Court's Network. These Computer systems will have soft touch key display keyboards without attached keyboards so as to avoid mishandling and pilferage of computer peripherals. Some of the facilities available at the Facilitation Centre will also be made available on Internet for the benefit of a wide-range of users