Report No. 188
List I
(a) Entry 77: Constitution, organization, jurisdiction and powers of the Supreme Court (including contempt of such Court), and the fees taken therein; persons entitled to practise before the Supreme Court.
(b) Entry 78: Constitution and Organisation (including vacations) of the High Courts except provisions as to officers and servants of the High Courts; persons entitled to practise before the High Court
(c) Entry 95: Jurisdiction and powers of all Courts, except the Supreme Court, with respect to any of the matters in this List; admiralty jurisdiction.