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Report No. 214

Proposal For Reconsideration of Judges Cases I, II and III - S.P. Gupta v. UOI reported in AIR 1982 SC 149, Supreme Court Advocates-On-Record Association v. UOI reported in 1993 (4) SCC 441 and Special Reference 1 of 1998 reported in 1998 (7) SCC 739

Contents
  Preface : Part 1
Part-II. Analysis of the judges cases I, II & III - I, II & III - S.P. Gupta v. UOI reported in AIR 1982 Supreme Court 149, Supreme Court Advocates on Record Association v. UOI reported in 1993(4) SCC 441 and Special Reference 1 of 1998 reported in 1998 (7) SCC
Part III. Recommendations


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