Report No. 209
Proposal for Omission of Section 213 form The Indian Succession Act, 1925
| Contents | |
| 1. | Introduction |
| 2. | Disuniformity |
| 3. | Recommendation |
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||||||||||
|
|
|
|
|
|
|||||||||||||
|
|
|
||||||||||||||||
|
|
|
|||||||||||||||
|
|
||||||||||||||||
|
|
|||||||||||||||||
Report No. 209 Proposal for Omission of Section 213 form The Indian Succession Act, 1925
|
|||||||||||||||||
|
|||||||||||||||||
|
|||||||||||||||||
|
|
||||||||||||||||
|
|
|
|
||||||||||||||
