Report No. 206
Proposal for Enactment of New Coroners Act Applicable to The Whole of India
| Contents | |
| Introduction | |
| Introduction | |
| Annexure | The Coroners Bill, 2008 |
| Chapter I | Preliminary |
| Preliminary | |
| Chapter II | Appointment of Coroners |
| Appointment of Coroners | |
| Chapter III | Duties and Powers of Coroners |
| Duties and Powers of Coroners | |
| Exhumation of body for examination | |
| Chapter IV | Rights and Liabilities of Coroners |
| Rights and Liabilities of Coroners | |
