Report No. 174
The Schedule
Acts repealed
[See section 7(2)
(1) The Madras Marumakkathayam Act, 1932 (XXII of 1933);
(2) The Madras Aliyasantana Act, 1949(IX of 1949);
(3) The Travancore Nayar Act, II of 1100;
(4) The Travancore Ezhava Act, III of 1100;
(5) The Nanjinad Vallala Act of 1101 (VI of 1101);
(6) The Travancore Kshatriya Act of 1108, (VII of 1108);
(7) The Travancore Krishnavaka Marumakkathayee Act, (VII of 1115);
(8) The Cochin Thiyya Act, VII of 1107;
(9) The Cochin Makkathayam Thiyya Act, XVII of 1115;
(10) The Cochin Nayar Act, XXIX of 1113;
(11) The Cochin Marumakkathayam Act, XXXIII of 1113;
(12) The Kerala Nambudiri Act, 1958 (27 of 1958)