Report No. 174
4.6 Should the right of coparcenary be confered on the mother by the proposed legislation? -
The majoirty of the respondents favoured conferring coparcenary right on the mother.
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Report No. 174 4.6 Should the right of coparcenary be confered on the mother by the proposed legislation? - The majoirty of the respondents favoured conferring coparcenary right on the mother. |
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