Report No. 258
The Schedule
(See Section 24)
Amendment of Certain Enactment
Part I
The Prevention of Corruption Act, 1988
(49 of 1988)
Amendment to Section 3
In section 3, in sub-section (1), in clause (a), for the words "any offence punishable under this Act", the words and figures "any offence punishable under this Act or the Prevention of Bribery of Foreign Public Officials and Officials of Public International Organisations Act, 2015" shall be substituted.